Allahabad High Court
Rizwan vs The State Of U.P. on 18 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2287 of 2012 Petitioner :- Rizwan Respondent :- The State Of U.P. Petitioner Counsel :- Dileep Kumar Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file a counter affidavit.
Let counter affidavit be filed within two weeks.
List on 21.5.2012 Order Date :- 18.4.2012 A.Nigam