Allahabad High Court
Ajay Kumar Singh vs Shri Vijai Shankar Mishra Dios And ... on 18 April, 2012
Bench: Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONTEMPT No. - 849 of 2007 Petitioner :- Ajay Kumar Singh Respondent :- Shri Vijai Shankar Mishra Dios And Another Petitioner Counsel :- Pt. S. Chandra Hon'ble Dr. Satish Chandra,J.
(C.M. Application No. 34275 of 2012- Application for Impleadment) Heard learned counsel for the applicant-petitioner.
For the reasons mentioned in the affidavit in support of application, the application is allowed.
Let necessary amendments will be carried out within a period of two days.
List thereafter.
Order Date :- 18.4.2012 Nitesh