Allahabad High Court
Mahesh Singh vs State Of U.P. & Others on 17 April, 2012
Bench: Ravindra Singh, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 57 of 2012 Petitioner :- Mahesh Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- Raman Yadav,Shivam Yadav Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Mahendra Dayal,J.
As prayed put up on 23.4.2012 as a fresh case.
Order Date :- 17.4.2012 N.A.