Allahabad High Court
Ansar Ahmad vs State Of U.P. & Others on 17 April, 2012
Bench: Prakash Krishna, Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- WRIT - A No. - 9004 of 2012 Petitioner :- Ansar Ahmad Respondent :- State Of U.P. & Others Petitioner Counsel :- Faizan Ahmad,S.F.A. Naqvi Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna,J.
Hon'ble Vishnu Chandra Gupta,J.
As prayed by learned standing counsel, three weeks' further time is granted to file counter affidavit.
(V.C. Gupta,J) (Prakash Krishna,J) Order Date :- 17.4.2012 MK/