Ansar Ahmad vs State Of U.P. & Others

Citation : 2012 Latest Caselaw 418 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Ansar Ahmad vs State Of U.P. & Others on 17 April, 2012
Bench: Prakash Krishna, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 9004 of 2012
 

 
Petitioner :- Ansar Ahmad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Faizan Ahmad,S.F.A. Naqvi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed by learned standing counsel, three weeks' further time is granted to file counter affidavit.

(V.C. Gupta,J)         (Prakash Krishna,J) Order Date :- 17.4.2012 MK/