Allahabad High Court
Dr. Ajay Kumar Tripathi vs State Of U.P. Through Prin. Secy. ... on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 153 of 2012 Petitioner :- Dr. Ajay Kumar Tripathi Respondent :- State Of U.P. Through Prin. Secy. Veterinary & Animal Husban Petitioner Counsel :- Sampurnanand,Pt. Pankaj Shukla Respondent Counsel :- C.S.C. Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
As Shri Sampurnanand Shukla, learned counsel for the petitioner is on sanctioned leave, the case is adjourned.
List again.
Order Date :- 17.4.2012 Suresh/Tanveer