Allahabad High Court
Hemant Kumar Singh And Others vs Virendra Kumar on 9 April, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 368 of 2012 Petitioner :- Hemant Kumar Singh And Others Respondent :- Virendra Kumar Petitioner Counsel :- P.C. Jain Hon'ble Rajes Kumar,J.
Issue notice to the respondent returnable at an early date. The appellants may take steps within one week.
List thereafter.
Till the next date of listing, there shall be status-quo in respect of the property in dispute.
Order Date :- 9.4.2012 OP