Allahabad High Court
Smt. Roopwati And 4 Ors. vs Dilawar Khan And 2 Ors. on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- FIRST APPEAL FROM ORDER No. - 662 of 2007 Petitioner :- Smt. Roopwati And 4 Ors. Respondent :- Dilawar Khan And 2 Ors. Petitioner Counsel :- Prem Shanker Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Learned counsel for the appellants prays for and is granted a fortnight time to file replication to the objection filed by the National Insurance Company.
List thereafter.
Order Date :- 17.4.2012 Suresh/Tanveer