Smt. Roopwati And 4 Ors. vs Dilawar Khan And 2 Ors.

Citation : 2012 Latest Caselaw 400 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Smt. Roopwati And 4 Ors. vs Dilawar Khan And 2 Ors. on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 662 of 2007
 

 
Petitioner :- Smt. Roopwati And 4 Ors.
 
Respondent :- Dilawar Khan And 2 Ors.
 
Petitioner Counsel :- Prem Shanker
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned counsel for the appellants prays for and is granted a fortnight time to file replication to the objection filed by the National Insurance Company.

List thereafter.

Order Date :- 17.4.2012 Suresh/Tanveer