Allahabad High Court
Manish Patpatiya vs Harbai Sahu on 6 April, 2012
Bench: Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- MATTERS UNDER ARTICLE 227 No. - 1978 of 2011 Petitioner :- Manish Patpatiya Respondent :- Harbai Sahu Petitioner Counsel :- K.K. Tiwari Hon'ble Prakash Krishna,J.
The matter stands released.
List before appropriate Bench.
(Prakash Krishna,J) Order Date :- 6.4.2012 MK/