Allahabad High Court
Rajesh vs State Of U.P. on 16 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1007 of 2011 Petitioner :- Rajesh Respondent :- State Of U.P. Petitioner Counsel :- Nishi Agarwal,Rana Mahmood Respondent Counsel :- Govt.Advocate,Vyas Narain Shukla Hon'ble Ajai Lamba,J.
None present on behalf of the applicant to press this application.
List in next cause list.
Order Date :- 16.4.2012 A.Nigam