Allahabad High Court
Om Prakash Wadhwa vs State Of U.P. And Another on 16 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 9737 of 2012 Petitioner :- Om Prakash Wadhwa Respondent :- State Of U.P. And Another Petitioner Counsel :- Nirvikar Gupta,Shashi Nandan Respondent Counsel :- C.S.C.,Ramendra Pratap Singh Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
A request has been made on behalf of Sri R.P. Singh, learned counsel for the respondent to allow further time to file counter affidavit.
Three weeks' further time is allowed to file counter affidavit.
Interim order granted earlier shall continue until further orders.
(Prakash Krishna,J) (Ashok Bhushan,J) Order Date :- 16.4.2012 MK/