Allahabad High Court
Rahul Singh vs The State Of U.P on 16 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 3175 of 2011 Petitioner :- Rahul Singh Respondent :- The State Of U.P Petitioner Counsel :- D.C Yadav Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
None present on behalf of the applicant to press this application.
List in next cause list.
Order Date :- 16.4.2012 A.Nigam