Allahabad High Court
Sombari vs State Of U.P. on 16 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 1624 of 2012 Petitioner :- Sombari Respondent :- State Of U.P. Petitioner Counsel :- Prem Chand Chauhan Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case in next cause list.
Order Date :- 16.4.2012 A.Nigam