Allahabad High Court
Harish Chandra Singh vs State Of U.P. Thru Secy. And Others on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 18094 of 2012 Petitioner :- Harish Chandra Singh Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Ved Kant Mishra Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
No one has appeared on behalf of the petitioner. Mr Vivek Verms is present on behalf of the respondent.
List in the ordinary course.
Order Date :- 13.4.2012 sks-grade iv