Allahabad High Court
Kabir vs State Of U.P. on 13 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2226 of 2012 Petitioner :- Kabir Respondent :- State Of U.P. Petitioner Counsel :- Sudhakar Mishra Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None present on behalf of the applicant to press this application.
List in next cause list.
Order Date :- 13.4.2012 A.Nigam