Allahabad High Court
Dr. Amit Kumar Srivastava vs Shri Awanish Kumar Awasthi. ... on 13 April, 2012
Bench: Satish Chandra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONTEMPT No. - 1922 of 2011 Petitioner :- Dr. Amit Kumar Srivastava Respondent :- Shri Awanish Kumar Awasthi. Principal Secy., Higher Edu., Petitioner Counsel :- Kuldeep Srivastava Hon'ble Dr. Satish Chandra,J.
On joint request of the learned counsel, list on Monday.
Order Date :- 13.4.2012 Nitesh