Allahabad High Court
C/M Kanpur Tempo Auto Malik Awam ... vs State Of U.P. Thru Secy. And Others on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 18623 of 2012 Petitioner :- C/M Kanpur Tempo Auto Malik Awam Chalak Jan Kalyan Samiti Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Yogish Kumar Saxena Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
As prayed by Mr Vivek Varma, learned counsel for the respondent, put up as fresh on 18.4.12 to enable him to obtain instructions.
Any auction, if held, on 17.4.12, shall be subject to the result of the writ petition.
It will also be open to the petitioner to participate in the aforesaid auction.
Order Date :- 13.4.2012 sks-grade iv