Allahabad High Court
Jaipal Singh vs State Of U.P. & Another on 13 April, 2012
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 65378 of 2009 Petitioner :- Jaipal Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- K. Ajit Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case on 05.07.2012.
Order Date :- 13.4.2012 SRY