Allahabad High Court
Smt. Kavita vs Satish Kumar on 13 April, 2012
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- SECOND APPEAL No. - 396 of 2012 Petitioner :- Smt. Kavita Respondent :- Satish Kumar Petitioner Counsel :- Sunil Kumar Dubye,R.K. Dhama Respondent Counsel :- V. Singh,R.K. Singh Hon'ble Rajes Kumar,J.
List this case on 24.4.2012 in Chamber at 4-30 p.m. Order Date :- 13.4.2012 OP