Rajesh Singh vs The State Of U.P.

Citation : 2012 Latest Caselaw 234 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Rajesh Singh vs The State Of U.P. on 12 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1690 of 2012
 

 
Petitioner :- Rajesh Singh
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Ravi Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List in next cause list. 

Order Date :- 12.4.2012 A.Nigam