Allahabad High Court
United Chemicals Industries vs State Of U.P. And Others on 12 April, 2012
Bench: Ashok Bhushan, Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT TAX No. - 387 of 2012 Petitioner :- United Chemicals Industries Respondent :- State Of U.P. And Others Petitioner Counsel :- Kunwar Saksena Respondent Counsel :- C.S.C. Hon'ble Ashok Bhushan,J.
Hon'ble Prakash Krishna,J.
List after two weeks.
Interim order to continue till the next date of listing.
(Prakash Krishna,J) (Ashok Bhushan,J) Order Date :- 12.4.2012 MK/