Allahabad High Court
Bhuwan @ Sonu vs State Of U.P. on 6 April, 2012
Bench: Ravindra Singh, Anil Kumar Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 7054 of 2006 Petitioner :- Bhuwan @ Sonu Respondent :- State Of U.P. Petitioner Counsel :- Vivek Kumar Singh,A.K. Singh,Ajay Kumar Singh,Jagdish Singh Sengar,Rajeev Ojha Respondent Counsel :- Govt. Advocate Hon'ble Ravindra Singh,J.
Hon'ble Anil Kumar Agarwal,J.
Heard the learned counsel for the appellant and the learned A.G.A.
This application has been filed to recall the order dated 1.3.2012 passed by this court.
From the perusal of the record, it appears that this case has been nominated to a bench presided over by Justice Ravindra Singh. It is a part heard case with the bench comprising with Hon'ble Ravindra Singh,J. and Hon'ble Arvind Kumar Tripathi,J. Therefore, the order dated 1.3.2012 by which this case has been released, is recalled. List before the appropriate Bench on 27.4.2012.
Order Date :- 6.4.2012 N.A.