Allahabad High Court
Babu Ram vs The State Of U.P on 11 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 348 of 2012 Petitioner :- Babu Ram Respondent :- The State Of U.P Petitioner Counsel :- Sandeep Srivastava,Satendra Singh Rana Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Counter affidavit has been filed in Court and taken on record.
Learned counsel for the applicant prays for one week's time for arguments.
List after one week.
Order Date :- 11.4.2012 A.Nigam