Allahabad High Court
Mujeeb vs State Of U.P. on 11 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2191 of 2012 Petitioner :- Mujeeb Respondent :- State Of U.P. Petitioner Counsel :- A.N. Misra,Sarvesh Kumar Shukla Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file a counter affidavit.
List after two weeks.
Order Date :- 11.4.2012 A.Nigam