Allahabad High Court
Smt. Rita Kesari vs State Of U.P. And Others on 6 April, 2012
Bench: Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- MATTERS UNDER ARTICLE 227 No. - 1983 of 2011 Petitioner :- Smt. Rita Kesari Respondent :- State Of U.P. And Others Petitioner Counsel :- Gajendra Kumar,Ashutosh Vaish Respondent Counsel :- C.S.C. Hon'ble Prakash Krishna,J.
The matter stands released.
List before appropriate Bench.
(Prakash Krishna,J) Order Date :- 6.4.2012 MK/