Allahabad High Court
S.C.Panday vs State Of U.P. & Others on 11 April, 2012
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 2911 of 1993 Petitioner :- S.C.Panday Respondent :- State Of U.P. & Others Petitioner Counsel :- S.M. Ali,M.K. Shukla,O.P.M. Tripathi,Sulabh Srivastava Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora,J.
Case called out This matter is of the year 1993.
The names of five counsel have been shown in the cause list on behalf of the petitioner, but no one appeared on his behalf.
Accordingly, writ Petition is dismissed for want of prosecution. Interim order, if any, stands discharged.
Order Date :- 11.4.2012 Suresh/