Allahabad High Court
Ramesh Upadhyay vs State Of U.P. on 11 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 2192 of 2012 Petitioner :- Ramesh Upadhyay Respondent :- State Of U.P. Petitioner Counsel :- Rakesh Kumar Pandey 'Dani Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned State counsel prays for time to file a counter affidavit.
List in next cause list.
Order Date :- 11.4.2012 A.Nigam