Allahabad High Court
Vikas @ Vikku Pandit vs The State Of U.P. on 10 April, 2012
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8142 of 2011 Petitioner :- Vikas @ Vikku Pandit Respondent :- The State Of U.P. Petitioner Counsel :- Jayant Singh Tomar,Saqib Siddiqui Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
None present on behalf of the applicant to press this application.
List on 17.4.2012. Final opportunity.
No further adjournment will be granted.
Order Date :- 10.4.2012 A.Nigam