Allahabad High Court
Dinesh Kumar Tripathi vs Sampurna Nand Sanskrit ... on 30 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 573 of 2011 Petitioner :- Dinesh Kumar Tripathi Respondent :- Sampurna Nand Sanskrit Vishwavidyalaya Varanasi Through Its Petitioner Counsel :- N.N.Jaiswal Respondent Counsel :- C.S.C.,R.K.Mishra,Rakesh Pathak,Shachindr Pratap Singh,Sheshmani Shukla Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Respondents are allowed further four weeks' time to file counter affidavit. Rejoinder affidavit be filed within two weeks thereafter.
List this case in the month of July, 2012.
Order Date :- 30.4.2012 Tanveer/Suresh