Allahabad High Court
Ram Kishore vs State Of U.P.Through D.M. Hardoi ... on 30 April, 2012
Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 2612 of 2012 Petitioner :- Ram Kishore Respondent :- State Of U.P.Through D.M. Hardoi And Another Petitioner Counsel :- Krishna Kumar Singh,Ajay Pratap Singh Respondent Counsel :- C.S.C. Hon'ble Devi Prasad Singh,J.
Hon'ble Saeed-Uz-Zaman Siddiqi,J.
Counter affidavit filed today is taken on record. Rejoinder affidavit be filed within two weeks. List thereafter.
Order Date :- 30.4.2012 kkb/