Allahabad High Court
State Of U.P. Thro. Its Principal ... vs Subhash Chandra Seth on 30 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE BENCH No. - 1488 of 2011 Petitioner :- State Of U.P. Thro. Its Principal Secy. Finance Govt.Of U.P. Respondent :- Subhash Chandra Seth Petitioner Counsel :- C.S.C. Respondent Counsel :- C.S.C.,Amit Chandra Hon'ble Rajiv Sharma,J.
Hon'ble Devendra Kumar Arora,J.
Learned Standing Counsel for the petitioners prays for and is granted six weeks' further time to file rejoinder affidavit.
List this case in the month of July, 2012.
Order Date :- 30.4.2012 Tanveer/Suresh