Allahabad High Court
Janardan Prasad Pandey vs The State Of U.P Thru Principal ... on 27 April, 2012
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 3558 of 2011 Petitioner :- Janardan Prasad Pandey Respondent :- The State Of U.P Thru Principal Secy., Lucknow And Ors. Petitioner Counsel :- Nagendra B. Singh Respondent Counsel :- C.S.C,A.M Tripathi,Ajai Pratap Singh,Anu Pratap Singh Hon'ble Devendra Kumar Arora,J.
List after four weeks.
Interim order granted earlier shall continue till the next date of listing.
Order Date :- 27.4.2012 Suresh