Allahabad High Court
Sanjai Singh vs State Of U.P. And Others on 30 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 54899 of 2006 Petitioner :- Sanjai Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K. Malviya Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, three weeks' time is granted to file rejoinder affidavit.
List thereafter.
Order Date :- 30.9.2011 NS