Allahabad High Court
Jagdish Singh And Others vs State Of U.P. Thru' Its Secry. Sec. ... on 30 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 50631 of 2007 Petitioner :- Jagdish Singh And Others Respondent :- State Of U.P. Thru' Its Secry. Sec. Edu. And Others Petitioner Counsel :- Pradeep Narain Singh,Ashok Khare,Dr V.D.Shukla,P.S. Baghel Respondent Counsel :- C.S.C.,A.K. Malviya,P.C. Shukla Hon'ble Sunil Hali,J.
As prayed, list on 14.10.2011.
Order Date :- 30.9.2011 NS