Allahabad High Court
Ram Bahadur vs Kaushalendra Kumar @ Raju & Others on 30 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 21704 of 2007 Petitioner :- Ram Bahadur Respondent :- Kaushalendra Kumar @ Raju & Others Petitioner Counsel :- J.N. Singh Respondent Counsel :- Sc Hon'ble Sunil Hali,J.
As prayed, two weeks' time is allowed to file counter affidavit.
List thereafter.
Interim order is extended till the next date of listing.
Order Date :- 30.9.2011 NS