Allahabad High Court
C/M Janta Inter College Lachhera ... vs State Of U.P. & Others on 30 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 38279 of 2007 Petitioner :- C/M Janta Inter College Lachhera Tehsil Respondent :- State Of U.P. & Others Petitioner Counsel :- H.N. Pandey,P.N.Saxena Respondent Counsel :- C.S.C.,P.N. Tyagi,S.K. Tyagi,Smt. A. Tyagi Hon'ble Sunil Hali,J.
As prayed, list on 12.10.2011.
Order Date :- 30.9.2011 NS