Allahabad High Court
Sri Anil Kumar Singh vs Union Of India And Others on 30 September, 2011
Bench: Dilip Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 56733 of 2011 Petitioner :- Sri Anil Kumar Singh Respondent :- Union Of India And Others Petitioner Counsel :- Anadi Krishna Narayan,Sandeep Kumar Singh Respondent Counsel :- A.S.G.I.,S.D.Sahai Hon'ble Dilip Gupta,J.
It is pointed out by learned counsel for the respondents that the petition is cognizable by a Division Bench as the petitioner is a Probationary Officer in the Bank.
Office to submit a fresh report and place this petition before the appropriate Court as fresh on 11th October, 2011.
Order Date :- 30.9.2011 SK