Beni Madhav vs Deo Nath & Others

Citation : 2011 Latest Caselaw 4967 ALL
Judgement Date : 30 September, 2011

Allahabad High Court
Beni Madhav vs Deo Nath & Others on 30 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 36736 of 2007
 

 
Petitioner :- Beni Madhav
 
Respondent :- Deo Nath & Others
 
Petitioner Counsel :- Vimlesh Kumar
 
Respondent Counsel :- Sc,H.C.Singh
 

 
Hon'ble Sunil Hali,J.

As  prayed, list after Dashehra vacation.

Order Date :- 30.9.2011 NS