Allahabad High Court
Shishu Pal Singh,A.S.I.(M) vs State Of U.P. And Others on 29 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 57091 of 2011 Petitioner :- Shishu Pal Singh,A.S.I.(M) Respondent :- State Of U.P. And Others Petitioner Counsel :- Kamal Singh Yadav,Ray Sahab Yadav Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 29.9.2011 OP