Allahabad High Court
C/M, Janta Bal Vidya Peeth Thru' ... vs State Of U.P. & Others on 29 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 59392 of 2007 Petitioner :- C/M, Janta Bal Vidya Peeth Thru' Its Manager Respondent :- State Of U.P. & Others Petitioner Counsel :- Suresh Chandra Dwivedi Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
As prayed, two weeks time is allowed to file counter affidavit. In case it is not done, right to file counter affidavit shall stand closed.
Order Date :- 29.9.2011 NS