Allahabad High Court
Uttar Pradesh Jal Nigam & Others vs M/S Chaddha And Company, ... on 28 September, 2011
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- CIVIL REVISION DEFECTIVE No. - 156 of 2010 Petitioner :- Uttar Pradesh Jal Nigam & Others Respondent :- M/S Chaddha And Company, Allahabad Petitioner Counsel :- Amit Dube Respondent Counsel :- Gulrez Khan,J.H.Khan,P.R. Ganguly Hon'ble Abhinava Upadhya,J.
Passed over on the request of the learned counsel for the revisionist.
Order Date :- 28.9.2011 VPC