Allahabad High Court
Ratan Lal vs State Of U.P. & Others on 28 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 55333 of 2011 Petitioner :- Ratan Lal Respondent :- State Of U.P. & Others Petitioner Counsel :- N.L. Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
CIVIL MISC. CORRECTION APPLICATION NO. 293362 OF 2011.
In first paragraph of the order dated 22.9.2011, the word GPF amounting to stands deleted.
The application is allowed.
Order Date :- 28.9.2011 OP