Allahabad High Court
Smt. Shanti Devi vs State Of U.P. & Others on 28 September, 2011
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 49 Case :- WRIT - C No. - 16204 of 2011 Petitioner :- Smt. Shanti Devi Respondent :- State Of U.P. & Others Petitioner Counsel :- Gulab Chandra Respondent Counsel :- C.S.C.,Mahesh Narain Singh Civil Misc. Correction Application No. 293375 Of 2011. Hon'ble Bala Krishna Narayana,J.
This is an application seeking correction in the description of the respondent no. 2 in the writ petition.
The application is allowed.
Learned counsel for the petitioner is permitted to correct the description of the respondent no. 2 in the writ petition.
Order Date :- 28.9.2011 HR