Allahabad High Court
Fasahat Ali vs State Of U.P. And Others on 28 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44958 of 2011 Petitioner :- Fasahat Ali Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.S. Bais Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Smt. Asha Kumari, C.D.P.O., Badaun is present in the Court. She stated that Ms. Shyam Kumari, District Programme Officer, Badaun is ill, therefore she could not appear and neither able to show cause. She prayed a week's time to comply with the order dated 5.1.2010.
On her request, put up this case on 18.10.2011 as fresh.
Order Date :- 28.9.2011 OP