Allahabad High Court
Bharat Prasad vs State Of U.P. And Others on 28 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 53050 of 2011 Petitioner :- Bharat Prasad Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Kumar Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Supplementary affidavit filed today, the same may be placed on record.
Counter affidavit has been filed on behalf of respondent nos. 4 and 5. The affidavit has been sworn by respondent no. 5. Learned Standing Counsel prays for and is granted a week's time to file reply to the supplementary affidavit also.
Put up this case on 17.10.2011 as fresh. Meanwhile, the petitioner may file rejoinder affidavit.
Order Date :- 28.9.2011 OP