Allahabad High Court
Asraf Ali vs State Of U.P. And Others on 27 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 56373 of 2011 Petitioner :- Asraf Ali Respondent :- State Of U.P. And Others Petitioner Counsel :- K.M.Tripathi,Vivek Dubey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 27.9.2011 OP