Allahabad High Court
Ramesh Kumar Shukla vs State Of U.P. And Others on 27 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 56314 of 2011 Petitioner :- Ramesh Kumar Shukla Respondent :- State Of U.P. And Others Petitioner Counsel :- Sushil Kumar Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
The respondents are the Corporations and, therefore, the matter is cognizable by a Bench dealing with Corporation matter.
Put up before the appropriate Bench on 10.10.2011 as fresh.
Order Date :- 27.9.2011 OP