Allahabad High Court
Kushum Lala Ragho vs State Of U.P. And Others on 27 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 56402 of 2011 Petitioner :- Kushum Lala Ragho Respondent :- State Of U.P. And Others Petitioner Counsel :- S.C.Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 27.9.2011 OP