Allahabad High Court
Ghanshyam Singh vs State Of U.P. Thru Secy. And Others on 26 September, 2011
Bench: Sunil Hali
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 55955 of 2011 Petitioner :- Ghanshyam Singh Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- G.K. Maurya,Ramesh Rai Respondent Counsel :- C.S.C. Hon'ble Sunil Hali,J.
Learned standing counsel has accepted notice on behalf of respondent Nos. 1 to 6. He prays for and is granted two weeks' time to file counter affidavit.
List on 12.10.2011.
Order Date :- 26.9.2011 NS (Justice Sunil Hali)