Allahabad High Court
Om Prakash Tripathi vs State Of U.P. And Others on 26 September, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 43468 of 2011 Petitioner :- Om Prakash Tripathi Respondent :- State Of U.P. And Others Petitioner Counsel :- Alok Dwivedi,Ashok Khare Respondent Counsel :- C.S.C.,R.D. Tiwari,S.K. Garg,Satya Dheer Singh Hon'ble Rajes Kumar,J.
List this case after four weeks. In the meantime, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue.
Order Date :- 26.9.2011 OP