Om Prakash Tripathi vs State Of U.P. And Others

Citation : 2011 Latest Caselaw 4852 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Om Prakash Tripathi vs State Of U.P. And Others on 26 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43468 of 2011
 

 
Petitioner :- Om Prakash Tripathi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Alok Dwivedi,Ashok Khare
 
Respondent Counsel :- C.S.C.,R.D. Tiwari,S.K. Garg,Satya Dheer Singh
 

 
Hon'ble Rajes Kumar,J.

List this case after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue.

Order Date :- 26.9.2011 OP