Prem Prakash vs Manoj Prabhakar & Another

Citation : 2011 Latest Caselaw 4847 ALL
Judgement Date : 26 September, 2011

Allahabad High Court
Prem Prakash vs Manoj Prabhakar & Another on 26 September, 2011
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 5462 of 2002
 

 
Petitioner :- Prem Prakash
 
Respondent :- Manoj Prabhakar & Another
 
Petitioner Counsel :- V.B. Rao,U.B. Rao,V.P. Srivastava,V.P. Varshney
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

List in the next cause list along with Crl. Misc. Application U/S 482 No. 5066 of 2009 before appropriate Bench.

Order Date :- 26.9.2011 v.k.updh.